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State of Odisha - Section
Section 3 in The Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings (Orissa) Rules, 2001
3. Composition of the Council.
- The Council shall consist of not less than 9 members and not more than 15 members with the followings :-| (a) | Director of Industries, Orissa, Cuttack | .. | Chairman |
| (b) | Not less than two and not more than four representatives ofBank and Financial Institutions | .. | Members |
| (c) | Not less than two and not more than four office bearers ofrepresentative of State Industry Association | .. | Members |
| (d) | Not less than three and not more than five persons havingspecial knowledge in the field of Industry, Finance, Law, Tradeand Commerce | .. | Members |
| (e) | Joint Director of Industries, Orissa, Cuttack | .. | Member Convenor |