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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in The Bureau of Indian Standards (Recruitment to Scientific Cadre) Regulations, 2002

(2)Vacancies shall be advertised in the leading newspapers giving, among others, full information regarding number of posts, reservation for the Scheduled Castes, the Scheduled Tribes and other Backward Classes, prescribed qualifications, age-limit and experience.