Bombay High Court
The Gen.Manager, Rcf Ltd. vs Shri Janardan Ramchandra Walekar And ... on 4 September, 2025
7-SA74787-1995.doc
MJ Jadhav IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
SECOND APPEAL NO. 478 OF 1995
WITH
CIVIL APPLICATION NO. 3624 OF 1995
IN
SECOND APPEAL NO. 478 OF 1995
The Gen.Manager, RCF Ltd. ... Appellant
Vs.
Janardan Ramchandra Walekar And Ors. ... Respondents
Digitally
signed by
MANGALTAI
MANGALTAI JAYWANT
JAYWANT
JADHAV
JADHAV
Date:
Ms. Sayali Puri a/w Akash Singh i/b M. S. Bodhan Walla & Co. for
2025.09.08
15:13:41
+0530
the Appellant.
Mr. Dinesh J. haldankar, AGP for the State.
CORAM : GAURI GODSE, J.
DATED : 4th SEPTEMBER 2025
ORDER:
1. Learned counsel for the appellant seeks further time to take steps to serve respondent no.3 and also take steps as respondent no.1 has expired.
2. List the appeal on 16th October 2025.
3. If any fresh application is filed, the same to be listed on the next date.
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