Telangana High Court
H.Shankar Rao vs The Eastern Naval Command on 20 November, 2018
HON'BLE SRI JUSTICE M.S.RAMACHANDRA RAO
WRIT PETITION No. 41788 of 2018
O R D E R:
When the matter came up for hearing, learned counsel for petitioner sought permission of this Court to withdraw the writ petition by making an endorsement on the petition.
Permission is accorded.
Accordingly, this writ Petition is dismissed as withdrawn. As a sequel, miscellaneous petitions pending, if any, shall stand closed.
_____________________________________ HON'BLE SRI JUSTICE M.S.RAMACHANDRA RAO 20.11.2018 Mjl