Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 3] [Entire Act] State of Punjab - Subsection Section 3(10) in The Punjab Land Reforms Act, 1972 (10)"person" includes a company, family, association or other body of individuals, whether incorporated or not, and any institution capable of holding property;
