Madras High Court
S.Ramalingam vs The Chairman & Managing Director on 22 April, 2022
Author: Mohammed Shaffiq
Bench: Mohammed Shaffiq
Rev.Aplw. No.151 of 2016
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 22.04.2022
CORAM
THE HONOURABLE MR.JUSTICE MOHAMMED SHAFFIQ
Review Application No.151 of 2016
against
W.P. No.38615 of 2005
S.Ramalingam ... Petitioner
Vs.
1.The Chairman & Managing Director,
The National Insurance Co., Ltd., Head Office,
No.3, Middleton Street,
Kolkatta.
2.The Secretary,
Government of India,
Ministry of Finance (Insurance),
New Delhi-100 001.
3.The Assistant General Manager,
The National Insurance Co., Ltd.,
Chennai Regional Office,
190-A, Anna Salai, Chennai-600 006. ... Respondents
Prayer: Review Application filed under Order XLVII Rules 1 read with
section 114 C.P.C., to review the order passed in W.P.No.38615 of 2005
dated 09.08.2016.
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https://www.mhc.tn.gov.in/judis
Rev.Aplw. No.151 of 2016
For Petitioner : M/s.N.Manokaran
For Respondents : No appearance
*****
ORDER
The learned Counsel for the petitioner seeks permission of this Court to withdraw the review application. He has also filed a memo to that effect.
2. Recording the submission and the memo filed by the learned counsel for the petitioner, the review application stands dismissed as withdrawn. No Costs. Consequently, connected miscellaneous petition, if any, is closed.
22.04.2022 (1/2) Speaking (or) Non Speaking Order Index : Yes/ No mka 2/4 https://www.mhc.tn.gov.in/judis Rev.Aplw. No.151 of 2016 To:
1.The Chairman & Managing Director, The National Insurance Co., Ltd., Head Office, No.3, Middleton Street,Kolkata.
2.The Secretary,Government of India, Ministry of Finance (Insurance),New Delhi-100 001.
3.The Assistant General Manager, The National Insurance Co., Ltd.,Chennai Regional Office, 190-A, Anna Salai, Chennai-600 006.3/4
https://www.mhc.tn.gov.in/judis Rev.Aplw. No.151 of 2016 MOHAMMED SHAFFIQ, J.
mka Review Application No.151 of 2016 against W.P. No.38615 of 2005 22.04.2022 4/4 https://www.mhc.tn.gov.in/judis