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[Cites 0, Cited by 0] [Section 109] [Entire Act]

State of Jharkhand - Subsection

Section 109(3) in Bihar Factories Rules, 1950

(3)Where a footway passes close to a building or other obstruction as it approaches a railway track, a barrier shall be fixed at the corner of the building projecting several feet from it in a direction parallel to the track, so that person approaching the track is compelled to move away from the building and thus obtain timely sight of a train approaching behind it. Where the footway is too narrow to permit of this a turngate shall be installed.