Punjab-Haryana High Court
Raj Kumari vs Branch Manager Pacl on 18 September, 2015
Author: Amit Rawal
Bench: Amit Rawal
ARCHANA ARORA
IN THE HIGH COURT OF PUNJAB & HARYANA, CHANDIGARH
2015.09.21 15:13
I attest to the accuracy and
authenticity of this document
CR No. 6172 of 2015
Date of decision : September 18, 2015
Raj Kumari
....... Petitioner
Versus
Branch Manager,PACL Limited
........ Respondents
CORAM: HON'BLE MR. JUSTICE AMIT RAWAL
Present:- Mr. S. S. Sahu, Advocate
for the petitioner.
****
1. Whether reporters of local papers may be allowed to see the judgment ?
2. To be referred to the reporters or not?
3. Whether the judgment should be reported in the digest?
Amit Rawal, J (oral).
For orders see CR No. 6170 of 2015 (Subhash Vs. Branch Manager, PACL Limited) of the even date.
(AMIT RAWAL) JUDGE September 18 , 2015 archana