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[Cites 0, Cited by 1] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(3) in The Energy Conservation Act, 2001

(3)Without prejudice to the powers contained in sub-section (1), the Bureau may constitute such number of technical committees of experts for the formulation of energy consumption standards or norms in respect of equipment or processes, as it considers necessary.