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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(61) in The Jammu and Kashmir Electricity Act, 2010

(61)"Sub-station" means station for transforming or converting electricity for the transmission or distribution thereof and includes transformers, converters, switch-gears, capacitors, synchronous, condensers, structures, cables and other appurtenant equipment and any buildings used for that purpose and the site thereof;