Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act] State of Punjab - Subsection Section 6(2)(i) in The Punjab Regulation of Accounts Act, 1930 (i)prescribing the forms and numerals to be used in the accounts required by sub-section (1) of section 3;