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Supreme Court - Daily Orders

Neetu Rajeev Kumar Gupta vs Rajeev Kumar Mataprasad Gupta on 8 March, 2022

Author: V. Ramasubramanian

Bench: V. Ramasubramanian

     ITEM NO.1614                                 COURT NO.11                      SECTION XVI-A

                                      S U P R E M E C O U R T O F         I N D I A
                                              RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil)                      No(s).   443/2022

     NEETU RAJEEV KUMAR GUPTA                                                  Petitioner(s)

                                                         VERSUS

     RAJEEV KUMAR MATAPRASAD GUPTA                                             Respondent(s)

     (FOR ADMISSION and IA No.28701/2022-STAY APPLICATION )

     Date : 08-03-2022 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN


     For Petitioner(s)                    Mr. Mohd. Irshad Hanif, AOR


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice.

In the meantime, proceedings in Petition No. 478/2020, titled as “ Rajeev Kumar Mataprasad Gupta Vs. Neetu Rajeev Kumar Gupta” pending before the Family Court, Bandra, Mumbai shall remain stayed.

(NISHA KHULBEY) (RENU BALA GAMBHIR) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2022.03.08 17:35:38 IST Reason: