Supreme Court - Daily Orders
Neetu Rajeev Kumar Gupta vs Rajeev Kumar Mataprasad Gupta on 8 March, 2022
Author: V. Ramasubramanian
Bench: V. Ramasubramanian
ITEM NO.1614 COURT NO.11 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 443/2022
NEETU RAJEEV KUMAR GUPTA Petitioner(s)
VERSUS
RAJEEV KUMAR MATAPRASAD GUPTA Respondent(s)
(FOR ADMISSION and IA No.28701/2022-STAY APPLICATION )
Date : 08-03-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s) Mr. Mohd. Irshad Hanif, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meantime, proceedings in Petition No. 478/2020, titled as “ Rajeev Kumar Mataprasad Gupta Vs. Neetu Rajeev Kumar Gupta” pending before the Family Court, Bandra, Mumbai shall remain stayed.
(NISHA KHULBEY) (RENU BALA GAMBHIR) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2022.03.08 17:35:38 IST Reason: