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[Cites 0, Cited by 0] [Section 388(1)] [Section 388] [Entire Act]

State of Odisha - Subsection

Section 388(1)(a) in The Orissa Municipal Corporation Act, 2003

(a)to rebuild such building or to take down such building to an extent exceeding one half thereof above the ground level, such half to be measured in cubic meter; or