Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7A(2)] [Section 7A] [Entire Act] State of Andhra Pradesh - Subsection Section 7A(2)(i) in Andhra Pradesh General Sales Tax Act, 1957 (i)in the case of first such detection, three times the tax due in respect of such transaction; and