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[Cites 0, Cited by 0] [Section 67A(4)] [Section 67A] [Entire Act]

Union of India - Subsection

Section 67A(4)(c) in The Aircraft Rules, 1937

(c)[ by Officers designated by Director-General of Civil Aviation in the case of all other persons.] [Substituted by G.S.R. 637(E), dated 4.10.1993. ]