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State of Haryana - Section

Section 25 in The Haryana Transmission and Bulk Supply Licence

25. Separation of Functions.

- 25.1 The Commission may, after consultation with all affected Suppliers (including the Licensee) and Generating Companies formulate arrangements to require that the Transmission Business and the Bulk Supply Business be carried out under separate licences. The Commission may issue necessary orders making relevant changes in this licence.