Section 16 in The Punjab Guru Gobind Singh Medical College, Faridkot (Acquisition and Miscellaneous Provisions) Act, 1978
16. Indemnity.
- Every officer of the State Government shall be indemnified by the State Government against all losses and expenses incured by him, in or in relation to, the discharge of his duties under this Act except such as have been caused by his own wilful act or default.
