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Union of India - Section

Section 4 in The National Institute Of Mental Health And Neuro-Sciences, Bangalore Act, 2012

4. Incorporation of Institute.

- The National Institute of Mental Health and Neuro-Sciences, Bangalore, an Institute registered under the Karnataka Societies Registration Act, 1960 on the 27th day of December, 1974, is hereby constituted a body corporate by the name aforesaid and as such body corporate, it shall have perpetual succession and a common seal with power, subject to the provisions of this Act, to acquire, held and dispose of property and to contract and shall, by, that name, sue and be sued.