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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(2)(c) in The Registration Fees in Delhi

(c)Government officers who may want to search the register or take copies of entries in the register for bona fide public purposes will be exempted from payment of the fees under Articles II and III on a certificate being granted by the Registrar of the district that information is required solely in the interest of Government.