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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(94) in Tamil Nadu Legislature (Prevention of Disqualification) Act, 1967

(94)[ Tamil Nadu Text Book and Educational Services Corporation;] [Substituted for '(94) Tamil Nadu Text Book Corporation Limited;' by Act No. 15 of 2014,dated 2.9.2014, w.r.e.f. 27.9.2013.]