Delhi High Court - Orders
Ashish Dabas vs Ajay Kumar & Ors on 7 January, 2026
Author: Amit Sharma
Bench: Amit Sharma
$~49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EX.F.A. 1/2026 & CM APPL. 587/2026
ASHISH DABAS .....Appellant
Through: Mr. Prateek Singh Kundu, Adv.
through VC
versus
AJAY KUMAR & ORS. .....Respondents
Through: Appearance not given.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 07.01.2026
1. This hearing has been done through hybrid mode. CM APPL. 586/2026 (exemption)
2. Allowed, subject to all just exceptions. Application is disposed of accordingly.
EX.F.A. 1/2026 & CM APPL. 587/2026 (stay)
3. At request of the learned counsel appearing on behalf of the appellant in order to enable him to place on record judicial precedents in support of the present appeal, re-notify on 13.02.2026.
AMIT SHARMA, J JANUARY 07, 2026/kr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/01/2026 at 20:39:39