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Delhi High Court - Orders

Ashish Dabas vs Ajay Kumar & Ors on 7 January, 2026

Author: Amit Sharma

Bench: Amit Sharma

                          $~49
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         EX.F.A. 1/2026 & CM APPL. 587/2026
                                    ASHISH DABAS                                                        .....Appellant
                                                                  Through:            Mr. Prateek Singh Kundu, Adv.
                                                                                      through VC

                                                                  versus

                                    AJAY KUMAR & ORS.                                                   .....Respondents
                                                 Through:                             Appearance not given.

                                    CORAM:
                                    HON'BLE MR. JUSTICE AMIT SHARMA
                                                                  ORDER

% 07.01.2026

1. This hearing has been done through hybrid mode. CM APPL. 586/2026 (exemption)

2. Allowed, subject to all just exceptions. Application is disposed of accordingly.

EX.F.A. 1/2026 & CM APPL. 587/2026 (stay)

3. At request of the learned counsel appearing on behalf of the appellant in order to enable him to place on record judicial precedents in support of the present appeal, re-notify on 13.02.2026.

AMIT SHARMA, J JANUARY 07, 2026/kr This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/01/2026 at 20:39:39