Section 26 in Jharkhand Excise (Country Liquor Manufacturing, Bottling and Storage) Rules, 2018
26. Dipping place or level not to be altered.
- The manufacturer shall not alter or allow to be altered the dipping place or level of any vessel containing liquor or use any other means to deceive and/or mislead the Office-in-Charge taking the gauge of liquor in any vessel.
