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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Haryana - Subsection

Section 13(18) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(18)The Chancellor shall exercise such other powers and perform such other duties as may be conferred upon him under this Act or the Statutes made thereunder.