Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88(3)] [Section 88] [Entire Act] State of Kerala - Subsection Section 88(3)(b) in Mahatma Gandhi University Act 1985 (b). in the case of an officer, teacher or other employee of the University, by the Vice-Chancellor.