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[Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(3)(ii) in The Rajasthan Civil Services (Service Matter Appellate Tribunal) Rules, 1976

(ii)In case of other non-official witnesses not covered by sub-rule (2) and item (i) above including retired officials, they shall be entitled to Travelling Allowance and Daily Allowance as provided in rule 31 (2) of Rajasthan Travelling Allowance Rules;