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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(2)(b) in Andhra Pradesh Core Digital Data Authority (Effective Delivery of e-Services) Act, 2017

(b)ensure that the core data of an entity is only used for submission to the Core Digital Data Repository for authentication.