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State of Jammu-Kashmir - Section

Section 62 in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

62. Borrowing by issue of bonds or stocks.

- The board may from time to time, with the previous sanction of the Government and subject to provisions of this Act and to such conditions as the Government may, by general or special order determine, borrow any sum required for the purposes of this Act.