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State of Tamilnadu - Section

Section 113 in Tamil Nadu Educational Inspection Code

113. Syllabuses, Schemes of work and Time Tables.

- A careful scrutiny of the syllabuses, schemes of work and time tables in use in the school forms an important part of every inspection. Such scrutiny should include how far the depart-mentally prescribed syllabuses are followed-whether any omissions, variations or additions are justified and whether the practical work prescribed receives adequate and sustained attention. The extent to which syllabuses have been elaborated into, monthly or periodical schemes of work and the preparation notes of teachers should also be examined carefully. Time-tables should be examined to ensure that proper attention is paid to all aspects of work mental, manual and physical. Whole unauthorised variations should be noted and discouraged, instances of initiative and originality where they are perceived should be recognised and appreciated.