Bombay High Court
Rajkumar Bhagatram Rajdeo vs Rajeev Sing Regional Officer National ... on 18 March, 2021
Bench: Ujjal Bhuyan, M. G. Sewlikar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
904 CONTEMPT PETITION NO.246/2021
IN WP/4974/2016
RAJKUMAR BHAGATRAM RAJDEO
VERSUS
RAJEEV SING AND OTHERS
...
Advocate for Applicant : Mr.Narsing B.Jadhav
...
CORAM : UJJAL BHUYAN & M. G. SEWLIKAR, JJ.
Date: March 18, 2021 ...
PER COURT :-
1. Issue notice to the respondents. Steps through Court process.
2. Pendency of this petition shall not be a bar for the respondents to comply with the order dated 15-02-2018 passed by this Court in Writ Petition No.4974 of 2016.
3. Stand over to 28-04-2021.
( M. G. SEWLIKAR, J. ) ( UJJAL BHUYAN, J. ) SPT ::: Uploaded on - 19/03/2021 ::: Downloaded on - 19/03/2021 22:56:11 :::