Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 87 in The Punjab Factory Rules, 1952 87. Register of adult workers. - The Register of adult workers shall being Form No. 12.[88 to 91]Rules 88 to 91 impliedly repealed by Punjab Government Notification No. 2063-VII-DS-Lab.-61/1345, dated the 20th May, 1961.
