Calcutta High Court
Kedarnath Tradecomm Llp And Ors vs Mayank Agarwal And Ors on 11 May, 2023
Author: Shekhar B. Saraf
Bench: Shekhar B. Saraf
OD-4
ORDER SHEET
AP/850/2022
IA NO: GA/1/2023
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
KEDARNATH TRADECOMM LLP AND ORS
VS
MAYANK AGARWAL AND ORS
BEFORE:
The Hon'ble JUSTICE SHEKHAR B. SARAF
Date : 11th May, 2023
Appearance:
Mr. Dhruba Ghosh, Sr. Adv.
Mr. Pranit Bag, Adv.
Mr. Rahul Poddar, Adv.
Ms. Shrayasi Dhang, Adv.
...for the petitioner
Mr. Krishnaraj Thaker, Adv.
Ms. Suchismita Ghosh Chatterjee, Adv.
Mr. Shivam Bhimsaria, Adv.
Mr. Nayantara Bhattacharyya, Adv.
...for the respondents
The Court: Supplementary affidavit has been filed by the petitioner in Court today.
It is to be noted that arguments had already concluded on the last occasion and there was no requirement for filing the said supplementary affidavit. However, this Court does not want to shut out the petitioner and, accordingly, accepts the supplementary affidavit. 2
The respondents shall be at liberty to deal with the said supplementary affidavit in the notes of arguments to be filed by 16th May, 2023.
Hearing concluded. Judgment reserved.
(SHEKHAR B. SARAF, J.) R.Bhar