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[Cites 0, Cited by 0] [Section 73] [Entire Act]

Bombay Presidency - Subsection

Section 73(2) in The Bombay University Act, 1974

(2)The contract of service of Teachers of the University and of officers other than the Vice-Chancellor shall be as prescribed by the Statutes, and the contract of service of the Vice-Chancellor shall be as determined by the Chancellor in consultation with the State Government.