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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3)(b) in Rajasthan Goods (Control of Production, Supply, Distribution and Trade and Commerce) Act, 2014

(b)where no such agreement can be reached, the price calculated with reference to the controlled price; if any;