Section 11(1)(c) in The M.P. Pariyojana Ke Karan Visthapit Vyakti (Punhsthapan) Adhiniyam, 1985

[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

(c)partitioned (including partition by a decree or order of any Court or any other competent authority),

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