Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 173 in The General Rules (Civil), 1957 173. Publications of notices under Order XXI. Rule 67 (2). - A direction for publication under the second paragraph of Order XXI, Rule 67 (2) of the Code shall be given only in exceptional cases.
