Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 25 in The Petroleum Concession Rules, 1949 25. Eligibility .-A prospecting licence may be granted by the Central Government to any person-- (i)holding a certificate of approval for petroleum; or(ii)referred to in rule 10.
