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Himachal Pradesh High Court

Ram Pal vs . Sheela Devi (Deceased) Through on 18 October, 2023

Ram Pal Vs. Sheela Devi (deceased) through LRs and others.

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RSA No. 118 of 2021 18.10.2023 Present: Mr. Atharv Sharma, Advocate, for the appellant.

Mr. N.K. Thakur, Sr. Advocate with Mr. Karan Veer Singh and Ms. Ritu Singh, Advocates for the respondents No. 1(c), 1(e) and 1(f).

of Respondents No. 1(a), 1(b), 1(d), 1(g), 3, 4(a) to 4(d) and 5 to 9 proceeded ex-parte. rt Name of respondent No.2 deleted.

CMP No. 15598 of 2022 Since respondents No.1(c) and 1(e) are duly represented, therefore, the present application is dismissed as having become infructuous.

Application stands disposed of.

CMP No. 8425 of 2021

Reply to the application not filed. Be filed within a period of three weeks.

RSA No. 118 of 2021

Let the matter be listed for admission and hearing after a period of three weeks.

(Rakesh Kainthla) Judge October 18, 2023 (Chander) ::: Downloaded on - 18/10/2023 20:42:52 :::CIS