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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(3)(h) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(h)insist upon procurement or purchase of particular brand of drug, medical device or medical supplies due to any reasons other than scientific; or