Supreme Court - Daily Orders
Rajesh Mitra @ Rajesh Kumar Mitra vs Karnani Properties Limited on 11 September, 2023
Bench: Sanjay Kishan Kaul, Sudhanshu Dhulia
ITEM NO.35 COURT NO.2 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) Nos.10394-10395/2023
(Arising out of impugned final judgment and order dated 08-12-2022
in APDT No. 9/2022 08-12-2022 in CS No. 154/2021 passed by the High
Court At Calcutta)
RAJESH MITRA @ RAJESH KUMAR MITRA & ANR. Petitioner(s)
VERSUS
KARNANI PROPERTIES LIMITED Respondent(s)
(IA No. 141245/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 92239/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 11-09-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Petitioner(s)
Ms. Rashi Bansal, AOR
For Respondent(s) Mr. Neelesh Choudhary, Adv.
Mr. Partha Sil, AOR
Mr. Tavish Bhushan Prasad, Adv.
Ms. Sayani Bhattacharya, Adv.
Mr. Ruchir Mishra, Adv.
Mr. Abhiraj Choudhary, Adv.
UPON hearing the counsel the Court made the following
O R D E R
An adjournment letter has been circulated on behalf of the petitioner(s) seeking adjournment on personal difficulty, adjourned for one week, as prayed for.
Signature Not Verified Digitally signed by NEETA SAPRA Date: 2023.09.11 17:17:18 IST Reason: (RASHMI DHYANI PANT) (POONAM VAID) COURT MASTER COURT MASTER