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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 21(1)(c) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

(c)to pay obligatory expenses on a scale appropriate to the subscriber's status which by customary usage the subscriber has to incur in connection with betrothal or marriages, funerals or other ceremonies;