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[Cites 0, Cited by 0] [Section 94(6)] [Section 94] [Entire Act]

State of Maharashtra - Subsection

Section 94(6)(c) in Maharashtra Public Universities Act, 2016

(c)recommend to the Management Council the limits for the total recurring and non-recurring expenditure for the year, based on the income and resources of the university, including the proceeds of loans for productive work ;