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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Karnataka - Subsection

Section 34(11) in The Karnataka State Universities Act, 2000

(11)[ Notwithstanding anything contained in this section, in respect of the Maharani Cluster University, Bengaluru and Mandya University, Mandya, the faculty shall be called as schools and the Deans shall be called as Director of schools.] [Inserted by Karnataka Act No. 15 of 2019, dated 2.3.2019.]