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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(1) in The Rules for Payment Of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963

(1)The Managing Committee or Governing Council shall consist of not more than fifteen members plus the Head or Heads of the institution or institutions run by the Society.