Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Uttar Pradesh - Subsection Section 4(4) in The U.P. General Clauses Act, 1904 (4)"Agra" shall mean the territories known as the [North-Western Provinces] [The words (North-Western Provinces) shall stand unmodified by the A.O., 1950.] previously to the 22nd day of March, 1902;
