Madhya Pradesh High Court
Tirupati Filing Station Dang Guthiya ... vs The State Of Madhya Pradesh on 15 September, 2021
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 WP-16496-2021
The High Court Of Madhya Pradesh
WP-16496-2021
(TIRUPATI FILING STATION DANG GUTHIYA TEH. MORAR DISTT. GWALIOR THR. ITS PROPRIETOR
JITENDRA SINGH BH Vs THE STATE OF MADHYA PRADESH AND OTHERS)
1
Gwalior, Dated : 15-09-2021
Shri Harshad Bahirani, Advocate for the petitioner appeared through
Video Conferencing.
Heard on the question of admission.
Issue notice on the question of admission to the respondents on payment
of process fee by RAD mode within seven working days. Notice be made returnable within four weeks.
(S. A. DHARMADHIKARI) JUDGE Durgekar SANJAY Digitally signed by SANJAY N DURGEKAR N DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, DURGEK postalCode=474011, st=Madhya Pradesh, 2.5.4.20=148d33096a059f4adb584e1 b0b1d3a3616b3e020c6aff92108afad4 AR 76190e841, cn=SANJAY N DURGEKAR Date: 2021.09.16 10:49:31 +05'30'