Delhi High Court - Orders
Apl Apollo Tubes Limited vs M/S Steel Track & Ors on 11 January, 2024
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 488/2023, I.A. 13245/2023 & I.A. 13246/2023
APL APOLLO TUBES LIMITED ..... Plaintiff
Through: Mr. Tushan John, Adv.
versus
M/S STEEL TRACK & ORS. ..... Defendants
Through: Mr. Venkita Subramoniam T.R.
and Mr. Rahat Bansal, Advs.
CORAM:
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 11.01.2024
1. This matter be listed before a Bench of which Anish Dayal, J. is not a member, subject to orders of Hon'ble The Judge In-charge, Original Side, list on 18th January, 2024.
2. Order be uploaded on the website of this Court.
ANISH DAYAL, J JANUARY 11, 2024/MK This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 08:12:55