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State of Uttar Pradesh - Section

Section 22 in U.P. Board of Secondary Sanskrit Education (Appointment and Conditions of Service of Heads of Institution, Teachers and other employees of the Institutions Rules, 2009

22. The head of the institution and teacher.

- The Committee of Management shall fill substantively by the 31st of July following any clear vacancy of the head of the institution or the teacher occurring before July 1 of a calendar year. A vacancy likely to occur by August 1 should likewise be filled by 31st August.