Delhi High Court - Orders
Modicare Limited vs Deputy Commissioner Of Income Tax & Anr on 27 May, 2025
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10983/2021
MODICARE LIMITED .....Petitioner
Through: Mr. Rohit jain, Mr. Aniket D.
Agrawal and Mr. Samarth Chaudhari,
Advocates
versus
DEPUTY COMMISSIONER OF INCOME TAX & ANR.
.....Respondent
Through: Mr. Sanjay Kumar, SSC with
Ms.Monica Benjamin and Ms. Easha,
JSCs
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE TEJAS KARIA
ORDER
% 27.05.2025
1. A request for an accommodation is made by the learned counsel for the Revenue.
2. At his request, list on 22.09.2025.
VIBHU BAKHRU, J TEJAS KARIA, J MAY 27, 2025 ns Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 21:40:03