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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Telangana - Subsection

Section 33(2) in Telangana Education Act, 1982

(2)There shall be a registered society to establish and maintain residential educational institutions in the State to be called the [Telangana] [Substituted by G.O.Ms.No.15, Higher Education, (TE) Department, dated 23.04.2015.] Residential Educational Institutions Society.