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Himachal Pradesh High Court

The Renukaji Dam Project And Anr. vs . Sh. Kirpa Ram on 18 August, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

The Renukaji Dam Project and anr. Vs. Sh. Kirpa Ram .

( through his LRs Smt. Belo Devi and ors.) RFA No. 143 of 2019 18.08.2022 Present: Mr. Shashi Shirshoo, Advocate, for the appellants.

Mr. Madupal Kanwar, Advocate, for respondents No. 1(i) to 1(vi), 2 and 3.

Mr. Arvind Sharma and Mr. Bharat Bhushan, Additional Advocate Generals, for respondent No.4.

CMP No. 11232 of 2022 As per report of the Registry, no amount has been deposited with it till date. Learned counsel for the appellants seeks further two weeks' time to deposit the amount.

List on 08.09.2022.

( Satyen Vaidya ) Judge 18th August, 2022 (sushma) ::: Downloaded on - 18/08/2022 20:07:43 :::CIS